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Rajasthan HC Dismisses Asaram Bapu Plea for Temporary Suspension of Sentences for Medical Treatment - (24 May 2021)

CRIMINAL

Rajasthan High Court has dismissed Self-styled godman & Life convict in a sexual assault case, Asaram Bapu’s plea for temporary suspension of sentences to pursue medical treatment. The Court has directed the district and jail administration to ensure that Asaram is provided with proper treatment, a nutritious diet, and a safe environment looking to his old age and medical condition.

Tags : RAJASTHAN HIGH COURT   ASARAM BAPU  

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