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Karnataka HC Issues fresh SOPs for Hearing of Cases Through Videoconferencing - (24 May 2021)

CIVIL

Karnataka High Court has issued fresh standard operating procedures (SOPs) making hearing only through videoconference mode in its Principal Bench in Bengaluru and all trial Courts in taluks and districts in view of lockdown and surge in COVID-19 cases.

Tags : KARNATAKA HIGH COURT   HEARING OF CASES THROUGH VIDEOCONFERENCING  

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