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ITAT, Chennai Quashes Income Tax Department Assessment Order Against T.T.V. Dhinakaran - (24 May 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Chennai has quashed an Income Tax Department assessment order determining undisclosed income of about Rs. 57.43 crore against Amma Makkal Munnetra Kazhagam (AMMK) general secretary T.T.V. Dhinakaran.

Tags : INCOME TAX APPELLATE TRIBUNAL   T.T.V. DHINAKARAN  

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