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Gujarat HC Issues Notice on Plea Seeking Permission to Perform Dokhmenashini - (21 May 2021)

CIVIL

Gujarat High Court has issued notice on a petition filed by Surat Parsi Panchayat Board seeking permission to perform Dokhmenashini, a customary practice among the Parsi community of putting the dead body in a tower of silence, even for those who succumb to Covid-19.

Tags : GUJARAT HIGH COURT   PERMISSION TO PERFORM DOKHMENASHINI  

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