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Delhi HC Issues Notice in Plea Seeking Directions on NCLAT to Modify SOP on Electronic Filing - (21 May 2021)

CIVIL

Delhi High Court has issued notice in a plea seeking directions on the National Company Law Appellate Tribunal to modify its Standard Operating Procedur (SOP) by allowing only electronic filing in view of the prevalent situation amid second Covid wave.

Tags : DELHI HIGH COURT   ELECTRONIC FILING  

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