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Madras HC Seeks Response on Extension of Covid-19 Cash Relief to Transgender Persons - (21 May 2021)

CIVIL

Madras High Court has sought the response of the Tamil Nadu government on a plea seeking the extension of COVID-19 cash relief Rs.4000/- to transgender persons in Tamil Nadu who do not possess Ration Cards.

Tags : MADRAS HIGH COURT   EXTENSION OF COVID-19 CASH RELIEF TO TRANSGENDER PERSONS  

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