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Calcutta HC Orders House Arrest for Four TMC Leaders in Narada Scam Case - (21 May 2021)

CRIMINAL

Calcutta High Court has ordered that the four TMC leaders— Ministers Firhad Hakim and Subrata Mukherjee, MLA Madan Mitra and Sovan Chatterjee- be kept in house arrest and all medical amenities will be given to them in the Narada Scam Case. The Court has further rejected request made by the Central Bureau of Investigation to stay the present order.

Tags : CALCUTTA HIGH COURT   NARADA SCAM CASE  

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