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Karnataka HC Directs State to Place on Record Actual Requirement of Oxygen in State - (21 May 2021)

CIVIL

Karnataka High Court has directed the State government to place on record the actual requirement of Oxygen from 17th May to 24th May, 2021 in the state and the actual quantity of oxygen procured by it.

Tags : KARNATAKA HIGH COURT   REQUIREMENT OF OXYGEN  

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