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Karnataka HC Directs State to Place on Record Steps for Procurement of Vaccines - (21 May 2021)

CIVIL

Karnataka High Court has directed the State government to place on record the steps it has taken to procure 7,04,050 doses of Covishield and 2,44,170 doses of Covaxin, to be given as second doses to people who are due as per timeline framed by body of experts, observing that the situation regarding vaccination in the State of Karnataka continues to be critical.

Tags : KARNATAKA HIGH COURT   STEPS FOR PROCUREMENT OF VACCINES  

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