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Bombay High Court Seeks NEGVAC Policy on Door-to-Door Vaccination - (21 May 2021)

CIVIL

Bombay High Court has granted the Central Government's Expert Committee time till June 1, 2021 to decide on a door-to-door policy to immunize elderly and disabled citizens who would not be able to visit vaccination centres, stating that if the National Expert Group on Vaccine Administration for Covid-19's (NEGVAC) decision favours door-to-door vaccination, the Centre need not wait for the Court's nod and begin implementation immediately.

Tags : BOMBAY HIGH COURT   NEGVAC POLICY ON DOOR-TO-DOOR VACCINATION  

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