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Madras HC Directs State to Ensure All State Orders on Covid-19 to be Uploaded on Govt Website - (21 May 2021)

CIVIL

Madras High Court has directed the State to ensure that all of the State Government's communications in relation to Covid-19 - orders, notifications be uploaded chronologically on the Government's website and ‘stopcorona’ website.

Tags : MADRAS HIGH COURT   ORDERS ON COVID-19  

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