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MP HC Seeks Response in Plea Seeking Direction on Invitation of Global Tenders for Vaccination - (21 May 2021)

CIVIL

Madhya Pradesh High Court has sought response from Centre and State Government in a plea seeking a direction to the State to initiate steps to invite global tenders so as to ensure timely vaccination of the adult population of the State. The Court has also asked a responsible officer from the office of Central Drugs Standard Control Organisation to appear before the Court.

Tags : MADHYA PRADESH HIGH COURT   INVITATION OF GLOBAL TENDERS FOR VACCINATION  

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