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Madras HC Directs Centre to File Detailed Report on Preparation to Handle Future Exigencies - (21 May 2021)

CIVIL

Madras High Court has directed the Centre to file a detailed report indicating the preparations it had made to address exigencies that may arise in the future and the plan in place to allocate COVID-19 vaccines and drugs for the future use of the States and Union Territories.

Tags : MADRAS HIGH COURT   PREPARATION TO HANDLE FUTURE EXIGENCIES  

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