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Delhi HC Directs Amicus Curiae to Convene Meeting for Installation of PSA Oxygen Plants - (21 May 2021)

CIVIL

Delhi High Court has directed the Amicus Curiae, Senior Advocate Rajshekhar Rao to convene a meeting between Chairpersons of Delhi Municipal Corporations and Delhi Developmental Authority along with the representatives of large hosptials and association in the National Capital for the purpose of installing PSA oxygen plants by such Hospitals having twice capacity of oxygen than their normal requirement.

Tags : DELHI HIGH COURT   INSTALLATION OF PSA OXYGEN PLANTS  

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