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Uttarakhand High Court Says State Govt Careless About COVID Protocols - (20 May 2021)

CIVIL

Uttarakhand High Court has made critical observations against the State Government for allowing the 'Kumbh Mela', in which over 10 million devotees congregated over several weeks, during the COVID-19 pandemic.

Tags : UTTARAKHAND HIGH COURT   COVID  

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