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Kerala High Court Allows Physical Swearing-In Function of State Government - (20 May 2021)

CIVIL

Kerala High Court has refused to set aside the State Government's decision to conduct the swearing-in ceremony of the newly-elected Government in a physical ceremony at Chandrasekharan Nair Stadium in Thiruvananthapuram on May 20, with 500 people in attendance.

Tags : KERALA HIGH COURT   PHYSICAL SWEARING-IN  

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