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Delhi High Court Refuses to Stay Covaxin Clinical Trial on Children Aged 2-18 - (19 May 2021)

CIVIL

Delhi High court has refused to pass an interim order on permission granted by the Drugs Controller General of India to Bharat Biotech for conducting the phase II/III clinical trial of its Covaxin COVID-19 vaccine on the 2-18 age group.

Tags : DELHI HIGH COURT   COVAXIN  

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