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NHRC Seeks Government Response on Chitrakoot Prison Firing Incident - (19 May 2021)

HUMAN RIGHTS

National Human Rights Commission (NHRC) has sought response from the Uttar Pradesh Director General of Police and local and prison authorities of Chitrakoot on the recent firing incident in a prison in the district that claimed three lives.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   CHITRAKOOT PRISON FIRING INCIDENT  

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