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Bombay High Court Enquires Government Over Treatment Protocol for Black Fungus Disease - (19 May 2021)

CIVIL

Bombay High Court has enquired the Central Government and Maharashtra State Government about the treatment protocol to treat the 'Black Fungus Disease", stating that it was not aware of any protocol devised by the Central Government and/or State Government to combat the Black Fungus disease or the drugs used for its treatment.

Tags : BOMBAY HIGH COURT   TREATMENT PROTOCOL FOR BLACK FUNGUS DISEASE  

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