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Rajasthan HC Sets Aside Decision of ICAI Cancelling CA Intermediate Exam Result of Woman - (19 May 2021)

EDUCATION

Rajasthan High Court has set aside a decision of the Institute of Chartered Accountants of India (ICAI), cancelling the CA intermediate exam result of a 21-year old woman over alleged 'derogatory' remarks that she had made in an email to the institute.

Tags : RAJASTHAN HIGH COURT   CA INTERMEDIATE EXAM RESULT OF WOMAN  

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