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CCI Nod for Nippon’s Stake Hike in Reliance Life to 49% - (12 Feb 2016)

Competition Commission of India (CCI) has approved Nippon Life's additional 23 per cent stake purchase plan in Reliance Life Insurance in a deal worth Rs 2,265 crore.

Tags : COMPETITION COMMISSION OF INDIA   NIPPON LIFE   RELIANCE LIFE INSURANCE  

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