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Tripura HC Asks State to Ensure Maximum Testing of Children in Orphanages - (18 May 2021)

CIVIL

Tripura High Court has asked the State Government to ensure maximum possible testing of the children in Orphanages in a Public Interest Litigation concerning the preparedness of the State-administration to deal with emerging Covid related situation.

Tags : TRIPURA HIGH COURT   TESTING OF CHILDREN IN ORPHANAGES  

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