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SC Issues Notice on Plea for Probe Into Killings of Two BJP Workers During Post-Poll Violence - (18 May 2021)

CRIMINAL

Supreme Court has issued notice on a writ petition seeking SIT/CBI investigation into the killings of two BJP workers in West Bengal, allegedly by the members of Trinamool Congress, when the assembly election results were declared.

Tags : SUPREME COURT   WEST BENGAL POST-POLL VIOLENCE  

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