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Allahabad HC Expresses Dissatisfaction at Steps Taken for Testing and Treatment of Covid-19 - (18 May 2021)

CIVIL

Allahabad High Court has observed that citizens of Uttar Pradesh are being led towards the third wave of pandemic, expressing its dissatisfaction at the steps taken by the UP Government to test the rural population for Covid-19 and for enhancing the medical and health infrastructure in remote areas.

Tags : ALLAHABAD HIGH COURT   STEPS TAKEN FOR TESTING AND TREATMENT OF COVID-19  

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