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Sikkim HC Urges State to take Necessary Steps to Augment Resources to Meet Need of Pandemic - (18 May 2021)

CIVIL

Sikkim High Court has urged the State Government take all necessary steps to augment its resources to meet the present situation of Covid-19 pandemic on a "war footing”, taking note of various shortcomings in the medical resources in Sikkim.

Tags : SIKKIM HIGH COURT   NECESSARY STEPS TO AUGMENT RESOURCES  

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