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Calcutta HC Stays Special CBI Court Order Granting Interim Bail in Narada Scam Case - (18 May 2021)

CRIMINAL

Calcutta High Court has stayed the order of Special CBI court, which granted bail to two TMC Ministers Firhad Hakim and Subrata Mukherjee, TMC MLA Madan Mitra and former Kolkata Mayor Sovan Chatterjee in the Narada scam case. The Court has directed that the accused person shall be treated to be in judicial custody till further orders.

Tags : CALCUTTA HIGH COURT   SPECIAL CBI COURT   NARADA SCAM CASE  

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