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Delhi HC Issues Notice in Plea Seeking Effective Plan for Cremation of Corona Infected Dead Bodies - (18 May 2021)

CIVIL

Delhi High Court has issued notice in plea seeking directions to the Delhi Government to formulate and implement an effective plan with sufficient infrastructure to provide certain facilities to people pertaining to the dead bodies probably infected from Corona like mortuary, funeral, transportation and handling facilities in this high time of urgency.

Tags : DELHI HIGH COURT   CREMATION OF CORONA INFECTED DEAD BODIES  

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