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Madras HC Extends Life of Remands, Bails, Paroles, Interim Orders Subsisting as on April 30 - (18 May 2021)

CIVIL

Madras High Court has resolved to extend interim orders subsisting as on 30th April, 2021 till 30th June, 2021. Additionally, the Court has extended all remands till 30th June, 2021, observing that it may not be able to produce remand prisoners before Courts. The Court has clarified that this direction would apply without prejudice to rights of affected person to be released on bail in the meantime.

Tags : MADRAS HIGH COURT   EXTENSION OF REMANDS   BAILS   PAROLES   INTERIM ORDERS  

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