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Delhi Court Remands Navneet Kalra to Police Custody in Oxygen Concentrator Hoarding Case - (18 May 2021)

CRIMINAL

Delhi Court has sent businessman Navneet Kalra to 3 days police custody remand, who is accused in connection with the recovery and seizure of Oxygen Concentrators by the Delhi Police from the 'Khan Chacha' cafe under his ownership.

Tags : DELHI COURT   NAVNEET KALRA   OXYGEN CONCENTRATOR HOARDING CASE  

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