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Supreme Court Directs Medical Examination of Arrested YSRCP MP Raghu Rama Krishna Raju - (18 May 2021)

CRIMINAL

Supreme Court has directed that YSR Congress MP K Raghu Rama Krishna Raju, who has been arrested by Andhra Pradesh Police in a sedition case over his critical remarks, be taken to Army Hospital, Secunderabad for medical examination with respect to allegations of custodial torture.

Tags : SUPREME COURT   YSRCP MP RAGHU RAMA KRISHNA RAJU  

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