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Madras HC Directs State to Ensure Oxygen Needs of Non-Covid Patients are Taken Care Of - (18 May 2021)

CIVIL

Madras High Court has directed the State government to ensure that the oxygen needs of non-COVID-19 patients are also taken care of without any compromise. The Court has also stressed that the bodies of COVID-19 patients should be removed immediately from the hospital wards since their presence might demoralise other patients, adding that those bodies should be disposed of in a dignified manner.

Tags : MADRAS HIGH COURT   OXYGEN NEEDS OF NON-COVID PATIENTS  

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