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Telangana HC Instructs State to File Affidavit on Tackling of Black Fungus - (18 May 2021)

CIVIL

Telangana High Court has instructed the State government to file a detailed affidavit on how it was going to tackle Black Fungus, seeking to know if the medicine kits given to COVID-19 positive persons in the State contained any steroids.

Tags : TELANGANA HIGH COURT   TACKLING OF BLACK FUNGUS  

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