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Rajasthan High Court Extends Limitation Period/ Interim Orders During Lockdown Period - (17 May 2021)

CIVIL

Rajasthan High Court has issued a circular stating that all Courts in the State shall continue to function completely through virtual mode. All interim orders expiring between 18th May and 24th May, 2021 shall remain extended till next date. As per directions of the Supreme Court, the period of limitation for all judicial and quasi-judicial proceedings shall, stand extended till further orders.

Tags : RAJASTHAN HIGH COURT   EXTENSION OF LIMITATION PERIOD/INTERIM ORDERS  

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