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Delhi Government Extends Lockdown Till May 24, Strict Action Against Defaulting Persons - (17 May 2021)

CIVIL

Delhi Government has extended the lockdown by another week which shall remain into operation till 5 AM on 24th May 2021. The Government has further ordered that all authorities concerned shall take strict action against the defaulting persons, shopkeepers, weekly marketers as per the applicable laws and rules.

Tags : DELHI GOVERNMENT   EXTENSION OF LOCKDOWN  

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