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NLU, Delhi Postpones AILET 2021 Examination in View of Covid 19 Pandemic - (17 May 2021)

EDUCATION

National Law University, Delhi has postponed AILET 2021 examination which was scheduled to take place on 20th June, 2021. The revised date shall be announced in due course. The date of submission of the online application forms is extended to 25th June, 2021, in view of the Covid 19 pandemic situation across the Country.

Tags : NATIONAL LAW UNIVERSITY   DELHI   AILET 2021  

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