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Manipur HC Directs State to Ensure Essential Shops are Adequately Stocked - (17 May 2021)

CIVIL

Manipur High Court has observed that the State administration needs to be mindful and conscious of what is required to arrest the spread of this virus. The Court has also directed the state government to ensure that essential shops are adequately stocked with necessary products and goods, including vegetables, so as to meet peoples' needs.

Tags : MANIPUR HIGH COURT   ESSENTIAL SHOPS  

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