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Delhi High Court to Continue Hearing Extremely Urgent Matters Through Virtual Mode Till June 4 - (17 May 2021)

CIVIL

Delhi High Court has modified its earlier order thereby resolving that the High Court and all the district Courts shall continue to take up only extremely urgent matters filed in the year 2021 through video conferencing mode including the Courts of Registrars and Joint Registrars (Judicial) up to 4th June, 2021.

Tags : DELHI HIGH COURT   HEARING OF URGENT MATTERS  

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