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Delhi HC Awards Rs. 6 Lakh Interim Compensation to Minor Sexual Assault Victim - (17 May 2021)

CRIMINAL

Delhi High Court has awarded Rs. 6 Lakhs as interim compensation to a minor victim of sexual assault, directing the Delhi State Legal Services Authority to disburse and pay interim compensation, while setting aside the lower Court's order assessing interim compensation at Rs. 50,000.

Tags : DELHI HIGH COURT   COMPENSATION TO MINOR SEXUAL ASSAULT VICTIM  

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