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Rajasthan HC Asks Bar Council About Steps Taken for Welfare of Advocates Affected by Covid-19 - (14 May 2021)

CIVIL

Rajasthan High Court has asked the Bar Council of Rajasthan about the steps being taken for the welfare of advocates who are affected by COVID-19 in a petition seeking utilization of the advocates welfare fund for the relief of advocates affected by the pandemic.

Tags : RAJASTHAN HIGH COURT   WELFARE OF ADVOCATES AFFECTED BY COVID-19  

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