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Bombay HC Grants Bail to Woman Who Allegedly Murdered 23-Year Old Daughter - (14 May 2021)

CRIMINAL

Bombay High Court has granted bail to a 40-year-old woman who allegedly confessed to the murder of her 23-year-daughter when the latter attempted to elope with a suitor of her choice.

Tags : BOMBAY HIGH COURT   WOMAN WHO ALLEGEDLY MURDERED 23-YEAR OLD DAUGHTER  

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