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P&H High Court Reviews COVID Situation in Haryana, Punjab & Chandigarh UT - (14 May 2021)

CIVIL

Punjab and Haryana High Court has asked the States of Punjab, Haryana and Union Territory of Chandigarh alongwith representative of Central Govt. regarding various issues arising due to Covid 19 pandemic like shortage of ventilators in Govt Hospital Chandigarh, wastage of vials of vaccine, over burdened ambulance facilities shortage of medical staff, allocation of oxygen.

Tags : PUNJAB AND HARYANA HIGH COURT   COVID SITUATION IN HARYANA   PUNJAB & CHANDIGARH UT  

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