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Allahabad High Court Stays FIR Against CMO Running Covid Vaccination Service - (14 May 2021)

CRIMINAL

Allahabad High Court has stayed a First Information Report lodged against a Chief Medical Officer, who is running vaccination services, at the instance of a Judicial Officer, for allegedly issuing a false medical certificate. The Court has has urged all the judges of the District Courts throughout the State of to be "more careful" and restrain themselves from passing such orders which may bring disrepute to the judicial system in the State more particularly during the ongoing period of pandemic.

Tags : ALLAHABAD HIGH COURT   FIR AGAINST CMO RUNNING COVID VACCINATION SERVICE  

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