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Allahabad HC Seeks Govt's Response on PIL Seeking Free of Cost COVID Treatment for Lawyers - (14 May 2021)

CIVIL

Allahabad High Court has directed the State and Central Government to seek instructions in a Public Interest Litigation Petition seeking free-of-cost treatment to the lawyers and their wards suffering from Covid-19 or reimbursement of the amount incurred on treatment of Covid-19.

Tags : ALLAHABAD HIGH COURT   FREE OF COST COVID TREATMENT  

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