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Bombay High Court Directs Centre to Supply Allotted Oxygen Quota to Goa - (14 May 2021)

CIVIL

Bombay High Court has directed the Central Government to ensure that the allotted quota is made available to the State at the earliest, noting that there were almost 40 Covid related casualties at the Goa Medical College.

Tags : BOMBAY HIGH COURT   SUPPLY ALLOTTED OXYGEN QUOTA  

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