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Karnataka HC Directs on Payment of Compensation to Those Who Died at Chamarajanagar Hospital - (14 May 2021)

CIVIL

Karnataka High Court has directed the State government to decide on payment of compensation to families of those who died owing to a lack of oxygen supply at Chamarajanagar district hospital.

Tags : KARNATAKA HIGH COURT   PAYMENT OF COMPENSATION TO THOSE WHO DIED AT CHAMARAJANAGAR HOSPITAL  

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