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Kerala High Court Directs Kochi Corporation to Widen Drain at Kathrukadvu - (14 May 2021)

CIVIL

Kerala High Court has directed the Kochi Corporation to widen the drain on the southern side of the Shenoy crossroad at Kathrukadvu through the private land of five residents to prevent flooding in the area during monsoon.

Tags : KERALA HIGH COURT   WIDEN DRAIN AT KATHRUKADVU  

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