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Delhi High Court Grants Pre-Arrest Bail to Journalist Varun Hiremath in Rape Case - (13 May 2021)

CRIMINAL

Delhi High Court has granted pre-arrest bail to Mumbai TV journalist Varun Hiremath, accused of raping a 22 year old woman in National Capital in connection with the First Information Report lodged in Chanakyapuri Police Station.

Tags : DELHI HIGH COURT   VARUN HIREMATH  

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