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Patna HC Seeks Response of Buxar, Kaimur District Commissioners on Disposal of Bodies - (13 May 2021)

CIVIL

Patna High Court has sought response of Commissioner of the Districts Buxar and Kaimur with regard to disposal of the dead bodies found flowing in the river Ganga in view of the second Covid wave.

Tags : PATNA HIGH COURT   DISPOSAL OF DEAD BODIES  

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