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Supreme Court Launches Mobile Facility for Journalists to Attend Virtual Hearing - (13 May 2021)

MEDIA AND COMMUNICATION

Supreme Court has launched a facility in its mobile app for providing links to virtual hearings to media persons. The Court is also introducing a feature of "Indicative Notes" on its website and mobile app which will summarise landmark judgements.

Tags : SUPREME COURT   MOBILE FACILITY FOR JOURNALISTS  

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