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Kerala High Court Stays Criminal Defamation Case Against Shashi Tharoor - (13 May 2021)

CRIMINAL

Kerala High Court has allowed a stay on all proceedings relating to the defamation complaint against Dr Shashi Tharoor for purportedly making unwarranted imputation on the chastity of Nair women in his book The Great Indian Novel.

Tags : KERALA HIGH COURT   CRIMINAL DEFAMATION CASE  

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